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State of Telangana - Section

Section 27 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

27. First Vice-Chancellor.

- The first Vice-Chancellor shall be appointed by the Chancellor. He shall be paid the salary, as prescribed from time to time, inclusive of pension, if any. He shall serve the University for full term as may be prescribed. The conditions of the service shall be as may be prescribed, from time to time, but shall not vary to his disadvantage after his appointment. The other conditions of service shall apply as may be prescribed for a regular officer:[Provided that the Government may appoint the Vice- Chancellor temporarily till the first Vice-Chancellor is appointed by the Chancellor.] [Added by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.]