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Punjab-Haryana High Court

Poor Patients Relief Society vs State Of Punjab And Others_ on 9 July, 2013

Bench: Sanjay Kishan Kaul, Augustine George Masih

             IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                                        Civil Writ Petition No. 667 of 2013
                                                        Date of Decision: 09.07.2013


           Poor Patients Relief Society                                       ..Petitioner

                                     Versus

            State of Punjab and others_                                       ..Respondents


           CORAM:              HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE.
                               HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

           Present :           Mr. H.C.Arora, Advocate, for the petitioner.

                               Mr. P.S.Bajwa, Addl. Advocate General, Punjab.


                                           ****

           SANJAY KISHAN KAUL C.J. (Oral)

Dismissed as withdrawn with liberty to move an application on behalf of the affected party to be impleaded as petitioner in Civil Writ Petition No. 22895 of 2012.

(SANJAY KISHAN KAUL) CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) 09.07.2013 JUDGE 'ravinder' Sharma Ravinder 2013.07.10 11:51 I attest to the accuracy and integrity of this document