Punjab-Haryana High Court
Poor Patients Relief Society vs State Of Punjab And Others_ on 9 July, 2013
Bench: Sanjay Kishan Kaul, Augustine George Masih
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Writ Petition No. 667 of 2013
Date of Decision: 09.07.2013
Poor Patients Relief Society ..Petitioner
Versus
State of Punjab and others_ ..Respondents
CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE.
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present : Mr. H.C.Arora, Advocate, for the petitioner.
Mr. P.S.Bajwa, Addl. Advocate General, Punjab.
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SANJAY KISHAN KAUL C.J. (Oral)
Dismissed as withdrawn with liberty to move an application on behalf of the affected party to be impleaded as petitioner in Civil Writ Petition No. 22895 of 2012.
(SANJAY KISHAN KAUL) CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) 09.07.2013 JUDGE 'ravinder' Sharma Ravinder 2013.07.10 11:51 I attest to the accuracy and integrity of this document