Section 7(2)(m) in The Chemical Weapons Convention Act, 2000

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Union of India - Subsection

Section 7(2)(m) in The Chemical Weapons Convention Act, 2000

(m)advise Central Government for laying down safeguards for transportation, sampling or storage of Chemical Weapons and fixation of standards for emission or discharge of environmental pollutants arising out of the destruction of Chemical Weapons, Old Chemical Weapons, Abandoned Chemical Weapons or Chemical Weapons Production Facility;

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Union of India - Subsection

Section 7(2)(m) in The Chemical Weapons Convention Act, 2000