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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(s) in THE KARNATAKA GOOD SAMARITAN AND MEDICAL PROFESSIONAL (PROTECTION AND REGULATION DURING EMERGENCY SITUATIONS) ACT, 2016

(s)‘treatment’ means the rendering of appropriate medical care, facilities or services by a medical professional to an injured person, which includes first aid, emergency care and medical surgical, therapeutic and diagnostic treatment.