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State of Andhra Pradesh - Section

Section 35 in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

35. Authentication of orders and documents of the Farmers' Organisation.

- All permissions, orders, decisions, notices and other documents of the Farmers' Organisation shall be authenticated by the signature of the Chairman or President of the Farmers' Organisation or any other member of the Managing Committee authorised by the Managing Committee in this behalf.