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State of Tamilnadu - Section

Section 30 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

30. Contents of application for transfer.

- Every application for transfer or assignment of a licence shall be accompanied by -
(a)treasury receipt for the payment of fees at the rates prescribed in rule 29.
(b)the licence along with a copy of the instrument, if any, proposed to be executed by the applicants in respect of the transfer or assignment of the licence.
Explanation. - In the case of an application made by any of the legal heirs of the deceased licensee, the applicant shall send the consent statement obtained from all the other legal heirs of the deceased licensee for the transfer or assignment of the licence in his favour.