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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Manipur - Subsection

Section 32(1)(b) in The Manipur Hill Areas Autonomous District Council Act, 2000

(b)all public roads which have been constructed or maintained out of the fund of the District Council and stones, sand, soil, etc. and other materials thereof and also trees, erections, materials, implements and things provided for such roads;