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[Cites 0, Cited by 0] [Section 638(2)] [Section 638] [Entire Act]

State of Uttar Pradesh - Subsection

Section 638(2)(a) in Rules under the United Provinces Excise Act, 1910

(a)in Form F.L. 1 for wholesale vend by manufacturers of their own produce to wholesale vendors save that brewers holding licence in Form F.L. I may issue beer to troops or regimental units and to canteen tenants licence, directly under their licence.