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Jharkhand High Court

(Narhari Das vs . Cmpf & Ors.) on 5 October, 2023

Author: S. N. Pathak

Bench: S.N. Pathak

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(S). No. 3287 of 2018
                           (Narhari Das Vs. CMPF & Ors.)
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CORAM : HON'BLE DR. JUSTICE S.N. PATHAK For the Petitioner : Mr. Mahesh Tewari, Advocate For the Respondents : Mr. R.K. Gupta, Advocate Mr. Prashant Vidyarthi, Advocate

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11/ 05.10.2023 On the request of learned counsel for the respondents, list this case on 30.11.2023.

No further adjournment shall be granted.

(Dr. S. N. Pathak, J.) kunal