Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137A] [Entire Act] State of West Bengal - Subsection Section 137A(3) in New Town, Kolkata Development Authority Act, 2007 (3)No person shall broadcast any advertisement, except on All India Radio or Doordarshan, without the written permission of the Development Authority.