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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(4)(b) in The Goa Rehabilitation Board Act, 2006

(b)where such appeal is preferred, an absolute stay is granted on execution of the scheme by the Government, on and from the date of the decision of the Government on such appeal dismissing such appeal.