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Calcutta High Court (Appellete Side)

M/S. Lexicon Commercial Enterprise ... vs Khitish Ch. Das & Ors on 29 January, 2019

1 Sl. January

2. 29, 2019 High Court at Calcutta Civil Revisional Jurisdiction C.O. 3326 of 2019 M/s. Lexicon Commercial Enterprise Ltd. & anr.

Versus Khitish Ch. Das & ors.

Mr. Rajendra Nath Barik, ...for the petitioners. The learned advocate for the petitioners submits that a connected matter is pending in Court No. 21. As such, the two matters should be heard together.

Accordingly, the revisional application bearing C.O. 3326 of 2019 is released from my list, with liberty to the parties to take appropriate steps.

dns ( Sabyasachi Bhattacharyya, J. )