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State of Mizoram - Section

Section 245 in Mizoram Excise Rules, 1983

245. Prohibition of employment of women in the conduct of sale.

- No person who is licensed to sell foreign liquor shall, without the previous permission of the Commissioner, during the hours in which such premises are kept open for business, employ or permit to be employed either with or without remuneration, any woman below 18 years, to assist him in the conduct of sales.