Delhi High Court - Orders
Citizen Whistle Blower Forum vs Union Of India & Ors on 15 October, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~106
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13546/2025
CITIZEN WHISTLE BLOWER FORUM .....Petitioner
Through: Ms. Neha Rathi and Ms. Kajal Giri,
Advocates
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Ishkaran Singh Bhandari, CGSC
with Mr. Piyush Yadav, Advocate for
R-1/UOI.
Ms. Devika Mohan and Mr. Dhruv
Negi, Advocates for R-3.
Mr. Tushar Mehta, SGI with Mr.
Siddharth Dharmadhikari, Mr.
Abhikalp Pratap Singh, Ms. Rajeshwari
Singh, Mr. Aman Mehta, Mr. Aditya
Krishna, Mr. Kartikey, Ms. Siya Singh,
Mr. Siddharth Garg and Mr. Utkarsh
Kumar, Advocates for R-4/MMRDA.
Mr. Ramesh Babu, Mr. Manisha Singh,
Ms. Tanya Chowdhary and Ms. Jagriti
Bharti, Advocates for RBI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 15.10.2025 CM APPL. 64876/2025 (Impleadment)
1. The prayer made in the application is already granted by this Court vide order dated 08.10.2025. Accordingly the application is rendered infructuous which is dismissed as such.
W.P.(C) 13546/2025
2. The amended memo of parties filed is taken on record.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2025 at 22:23:17
3. List the matter on the date fixed i.e. 12.11.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J OCTOBER 15, 2025 yrj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2025 at 22:23:17