Supreme Court - Daily Orders
Dera Sullar vs The State Of Punjab on 18 January, 2024
Author: M.M. Sundresh
Bench: M.M. Sundresh
ITEM NO.7 COURT NO.13 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO.19589/2015
(Arising out of impugned final judgment and order dated 10-04-2015
in LPA No. 542/1994 passed by the High Court Of Punjab & Haryana At
Chandigarh)
DERA SULLAR Petitioner(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
(IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
WITH
SLP(C) No. 20054/2015 (IV-B)
I.A. No.7526/2024
SLP(C) No. 25390/2015 (IV-B)
(IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
IA No. 9605/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
SLP(C) No. 25253/2015 (IV-B)
IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 51076/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 26316/2015 (IV-B)
IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
IA No. 57908/2016 - IMPLEADMENT)
SLP(C) No. 26107/2015 (IV-B)
IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
IA No. 57910/2016 - IMPLEADMENT)
Signature Not Verified
SLP(C) No. 24360/2015 (IV-B)
Digitally signed by
GEETA AHUJA
Date: 2024.01.20
13:12:26 IST
Reason:
IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
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APPLN.
(IA No. 51066/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 26033/2015 (IV-B)
IA No. 12870/2017 - OT)
Diary No(s). 8955/2019 (IV-B)
IA No. 56452/2019 - CONDONATION OF DELAY IN FILING
IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
IA No. 59085/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
SLP(C) No. 20027/2015 (IV-B)
(IA No. 51033/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 20019/2015 (IV-B)
I.A. No.7515/2024
IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
SLP(C) No. 21920/2015 (IV-B)
IA No. 51084/2018 - EXEMPTION FROM FILING O.T.)
Date : 18-01-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, AOR
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Ms. Apoorva Singh, Adv.
Mrs. Priya Puri, AOR
Ms. Arundhati Katju, Adv.
Ms. Pinki Aggarwal, Adv.
Ms. Parikhi Rai, Adv.
Ms. Sristi Borthakur, Adv.
Mr. Ritika Meena, Adv.
Ms. Tanvi Nigam, Adv.
Mrs. Amita Gupta, AOR
Mr. Aayush Gupta, Adv.
Ms. Neha Tyagi, Adv.
Ms. Neha Sareen, Adv.
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Mr. Shubham Bhalla, AOR
Mr. Vikash Singh, AOR
Mr. Akshay Verma, AOR
Ms. Sushma Verma, Adv.
Mr. Yogesh, Adv.
Mr. Manoj Swarup, Sr. Adv.
Mr. Neelmani Pant, Adv.
Mr. T. M. Sayal, Adv.
Ms. Apoorva Singh, Adv.
Mr. Avinash Gautam, AOR
Mr. Sahil Tagotra, AOR
Mr. Mayank Mathur, Adv.
Ms. Abhivyakti Banerjee, Adv.
Mr. S. Hariharan, Adv.
Mr. Amaan Shreyas, Adv.
For Respondent(s) Mr. Vinit Trehan, Adv.
Mr. Apar Chopra, Adv.
Mr. Aditya Trehan, Adv.
Mr. Bhavya Jain, Adv.
Mr. Yash Srivastava, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. Surya Kant, AOR
Mr. Prashant Manchanda, AAG
Mr. Ajay Pal, AOR
Ms. Ranjeeta Rohatgi, AOR
Mr. Angad Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.7526/2024 in SLP(C) No. 20054/2015 and I.A. No.7515/2024 in SLP © No.20019/2015 Applications for discharge of earlier Advocate-on-record filed by Mr. Sahil Tagotra, learned counsel are allowed. IA No. 133533/2020 in SLP(C) No. 25390/2015 Application for substitution to bring on record the legal representatives of the deceased petitioner is allowed. 3 Application for exemption from filing official translation is also allowed.
Accordingly I.A. No.133533/2020 is allowed. Cause title be amended accordingly.
IA No. 57908/2016 in SLP(C) No. 26316/2015 & IA No. 57910/2016 in SLP(C) No. 26107/2015 Applications for impleadment are allowed. List all the matters on 18.04.2024.
(KAVITA PAHUJA) (POONAM VAID)
COURT MASTER (SH) COURT MASTER (NSH)
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