[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 85 in The Indian Post Office Rules, 1933
85.
In addition to postage and, in the case of letters, apart from the registration fee, the following further fees shall be charged for insurance:-| (a)when the value insured does not exceed Rs. 500/-, | Rs. 10.00 |
| (b)When the value insured exceeds Rs. 500/- for every additionalfractionthereof upto Rs. 20,000/- | Rs.500/- orRs. 10.00 |