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[Cites 0, Cited by 0] [Section 88(18)] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(18)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)publish on the notice-board of the office of the Board, a notification in Form 34 signed by him stating the name of the person elected as Chairperson of the Board at the meeting and also send a copy of such notification to the State Government.