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[Cites 0, Cited by 0] [Section 158D] [Entire Act]

State of Himachal Pradesh - Subsection

Section 158D(1) in The Himachal Pradesh Panchayati Raj Act, 1994

(1)No person shall print or publish, or cause to be printed or published, any election pamphlet or poster which does not bear on its face the names and addresses of the printer and the publisher thereof.