Bombay High Court
Anuj Omprakash Singh vs M/S Sanjay Construction And Finance Co ... on 3 April, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 175 OF 2024
Anuj Omprakash Singh ....PETITIONER
V/S
M/s Sanjay Construction And Finance Co Ltd....RESPONDENT
Transcon Developer Now Known As Transcon Iconica Pvt Ltd Mr. Vilas A. Jadhav a/w Mr. Akhilesh Singh for Petitioner Mr. Y.D. Patil, AGP for State-Respondent CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 3rd April, 2024 P.C. :
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