Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Anuj Omprakash Singh vs M/S Sanjay Construction And Finance Co ... on 3 April, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                               Board Sr.No.:-23

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                CONT. PETITION NO. 175 OF 2024

 Anuj Omprakash Singh                         ....PETITIONER
              V/S
 M/s Sanjay Construction And Finance Co Ltd....RESPONDENT

Transcon Developer Now Known As Transcon Iconica Pvt Ltd Mr. Vilas A. Jadhav a/w Mr. Akhilesh Singh for Petitioner Mr. Y.D. Patil, AGP for State-Respondent CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 3rd April, 2024 P.C. :

Await Service. Stand over to 18/06/2024 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/04/2024 ::: Downloaded on - 04/04/2024 21:43:20 :::