Uttarakhand High Court
Gopal Singh Negi vs Chief Electrol Commissioner ... on 9 October, 2014
Author: V.K. Bist
Bench: V.K. Bist, U.C. Dhyani
SPA No. 508 of 2014 Hon'ble V.K. Bist, J.
Hon'ble U.C. Dhyani, J.
Ms. Sonia Chawla, Advocate holding brief of Mr. Dushyant Mainali, Advocate for the appellant.
Mr. Rajeev Singh Bisht, Brief Holder for the State of Uttarakhand.
As prayed, one week's time is granted to the learned counsel for the appellant to cure the defects as pointed out by the Registry.
(U.C. Dhyani, J.) (V.K. Bist, J.) 09.10.2014 Arpan