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Uttarakhand High Court

Gopal Singh Negi vs Chief Electrol Commissioner ... on 9 October, 2014

Author: V.K. Bist

Bench: V.K. Bist, U.C. Dhyani

SPA No. 508 of 2014
Hon'ble V.K. Bist, J.

Hon'ble U.C. Dhyani, J.

Ms. Sonia Chawla, Advocate holding brief of Mr. Dushyant Mainali, Advocate for the appellant.

Mr. Rajeev Singh Bisht, Brief Holder for the State of Uttarakhand.

As prayed, one week's time is granted to the learned counsel for the appellant to cure the defects as pointed out by the Registry.

(U.C. Dhyani, J.) (V.K. Bist, J.) 09.10.2014 Arpan