Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 9 July, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023 with I.A. 11420/2023, I.A. 439/2024 and
I.A. 3182/2025
APL APOLLO TUBES LIMITED .....Plaintiff
Through: Mr. Sarthak Sharma, Advocate.
versus
SUPREME COLOUR ROOFING AND DECKING PRIVATE
LIMITED .....Defendant
Through: Mr. Sagar Chandra, Mr. Nikhil
Sonker and Mr. Lakshay Gunawat,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 09.07.2025
1. An adjournment slip has been moved on behalf of the plaintiff as the counsel is in some personal difficulty.
2. At request, renotify on 25th August, 2025.
AMIT BANSAL, J JULY 9, 2025 Rzu This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/07/2025 at 21:54:49