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Delhi High Court - Orders

Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 9 July, 2025

Author: Amit Bansal

Bench: Amit Bansal

                          $~14
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 428/2023 with I.A. 11420/2023, I.A. 439/2024 and
                                    I.A. 3182/2025

                                    APL APOLLO TUBES LIMITED               .....Plaintiff
                                                 Through: Mr. Sarthak Sharma, Advocate.

                                                                  versus

                                    SUPREME COLOUR ROOFING AND DECKING PRIVATE
                                    LIMITED                             .....Defendant
                                                Through: Mr. Sagar Chandra, Mr. Nikhil
                                                         Sonker and Mr. Lakshay Gunawat,
                                                         Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT BANSAL
                                                                  ORDER

% 09.07.2025

1. An adjournment slip has been moved on behalf of the plaintiff as the counsel is in some personal difficulty.

2. At request, renotify on 25th August, 2025.

AMIT BANSAL, J JULY 9, 2025 Rzu This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/07/2025 at 21:54:49