Himachal Pradesh High Court
Ram Dass vs . State Of H.P. on 14 November, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWPOA No.676 of 2019 14.11.2022 Present Mr. Subhash Chander, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Additional Advocate General with Mr. Sunny Dhatwalia, Assistant Advocate General, for the respondent-State.
CMP-T No.1007 of 2022 For the reasons stated in the application, the same is allowed. The application stands disposed of.
r CWPOA No.676 of 2019 List for final hearing in the last week of March, 2023. In the meanwhile, pleadings be completed, if not already completed.
(Sandeep Sharma) Judge 14th November, 2022 (shankar) ::: Downloaded on - 14/11/2022 20:34:56 :::CIS