Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 299 in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961 299. &fo'ks"k rFkk fiNM+s gq, {ks=&ioZrh; {ks=&ioZrh; {ks=&M&vU; O;;& 29 LFkkuh; fudk;ksa rFkk iapk;rh jkt [Substituted by notification No. 43/2-5(1)-76-Revenue-1, dated 3.4.1976.]laLFkkvksa dks izfrdj rFkk vH;iZ.k&x& mRrj izns'k vf/kdre tksr lhek vkjksi.k vf/kfu;e ds v/khu izfrdjA
