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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(1)(i) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(i)for the purposes of a charitable trust, the objects of which provide for discrimination in respect of its beneficiaries on the ground of religion, caste or place of birth ;