Gujarat High Court
Dodiyar Pratapbhai Ramabhai & 32 vs Gujarat Forest Development ... on 21 January, 2009
Author: Ks Jhaveri
Bench: Ks Jhaveri
SCA/1251820/2008 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 12518 of 2008
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DODIYAR PRATAPBHAI RAMABHAI & 32 - Petitioner(s)
Versus
GUJARAT FOREST DEVELOPMENT CORPORATION - Respondent(s)
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Appearance :
MR TH SOMPURA for Petitioner(s) : 1 - 33.
NANAVATI ASSOCIATES for Respondent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE KS JHAVERI
Date : 21/01/2009
ORAL ORDER
RULE. Expedited.
[K.S. JHAVERI, J.] /phalguni/ HC-NIC Page 1 of 1 Created On Sun Aug 13 08:17:05 IST 2017