Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 18 in The Punjab Minor Mineral Concession Rules, 1964

18.

[-] [Rule 18 omitted by Haryana Government Notification No. SO.153/CA/67/1957/S.15, dated 9.10.2001.]