Himachal Pradesh High Court
Shri Rajan Dhir vs . Pr. Commisisoner Of Income on 23 March, 2022
Bench: Sabina, Satyen Vaidya
Shri Rajan Dhir vs. Pr. Commisisoner of Income Tax .
ITA No. 64 of 2016 along with ITA No. 65 of 2016.
23.03.2022 Present: Mr. Vishal Mohan,Advocate, for the appellant.
Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, for the respondent.
rAt the request of learned counsel for the parties, list after four weeks.
(Sabina) Judge (Satyen Vaidya) Judge.
23rd March, 2022.
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