Bombay High Court
Nivrutti S/O. Uttam Datir And Another vs The State Of Maharashtra Thr. The Police ... on 19 December, 2018
Author: Swapna Joshi
Bench: P.N. Deshmukh, Swapna Joshi
1912apl915.17 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Criminal Application (APL) No.915 of 2017
(Nivrutti s/o. Uttam Datir and another .vs. State and another)
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Mr.Anand Deshpande, Advocate for applicants.
Mr.S.V.Ingole, Advocate for respondent no.2.
CORAM : P. N. DESHMUKH &
MRS.SWAPNA JOSHI, JJ.
DATE : 19.12.2018.
On the application of Ms M.H.Deshmukh, learned Additional Public Prosecutor for respondent no.1/State, last chance is granted to make a statement if charge-sheet is filed and if the same is filed, to produce a copy thereof.
Stand over to 23.1.2019.
JUDGE JUDGE
*jaiswal
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