Central Information Commission
Mrs. Sheela Rana vs Ministry Of Culture on 30 December, 2010
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/WB/C/2010/000116/LS
Complainant : Ms Sheela Rana
Public Authority : IGNCA
Date of Hearing : 30.12.2010
Date of Decision : 30.12.2010
FACTS :
The matter is called for hearing today dated 30.12.2010. Complainant not present. IGNCA is represented by Shri V.P. Sharma, Consultant
2. He agrees to provide copy of the note-sheet from pages 01 to 20 of complainant personal file.
3. The matter is disposed of accordingly.
Sd/-
(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
(K.L. Das) Assistant Registrar Address of parties :-
1. Shri V.P. Sharma Consultant (CPIO), Indira Gandhi National Center for Arts, C.V. Mess Building, 3, Rajinder Prasad Road, New Delhi-110001
2. Ms Sheel Rana Assistant, Central Vigilance Commission, Satarkata Bhawan, GPO Complex, Block-A, INA, New Delhi