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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Uttarakhand - Subsection

Section 123(1)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)any other tax which the State Legislature has the powers under the Constitution of India, including Article 277 thereof, to impose in the State and of which imposition by the Zila Panchayat has been uthorized by the State Government.