Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Simla Devi on 25 July, 2023
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
ITEM NO.1763 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 22256/2021
GOVERNMENT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
SIMLA DEVI & ORS. Respondent(s)
(IA No. 176919/2022 - CONDONATION OF DELAY IN FILING, IA No.
176912/2022 - EXEMPTION FROM FILING O.T., IA No. 127397/2022 -
EXEMPTION FROM FILING O.T., IA No. 176910/2022 –
INTERVENTION/IMPLEADMENT, IA No. 127395/2022 –
INTERVENTION/IMPLEADMENT and IA No. 176915/2022 - SETTING ASIDE AN
ABATEMENT)
Date : 25-07-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
[IN CHAMBER]
For Petitioner(s)
Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
For Respondent(s)
Mr. Mukul Kumar, AOR
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
Ms. Vanya Agrawal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A. Nos.176919/2022, 176910/2022, 127395/2022 and 176915/2022 Issue notice on the applications to the proposed legal heirs of the deceased respondent Nos. 1, 3 and 8, returnable in eight weeks.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.07.25 18:38:53 IST Reason: (DEEPAK GUGLANI) (RAM SUBHAG SINGH) AR-cum-PS COURT MASTER (NSH)