Section 3(6) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(6)With effect from the date of commencement of this Act the colleges and attached hostels, other buildings together with the articles of furniture, libraries, books, laboratories, stores instruments, apparatus, appliances and equipments of such instrument and buildings transferred to the maintenance and control of the Patna University under the Patna University Act, 1951 (Bihar Act XXV of 1951) or the University of Bihar under the University of Bihar Act, 1951 (Bihar Act XXVII of 1951), shall be deemed to have been and are hereby transferred to the maintenance and control of the University within whose territorial jurisdiction they are situated, subject to such terms and conditions as were in force immediately before the date of such commencement.
