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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(i) in Goalpara Tenancy Act, 1929

(i)shall not pass such decree when such distribution may jeopardise the security for the rent due, or where such distribution will result in the creation of unreasonably small holdings, unless the landlord agrees to such distribution or division ; and