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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(3)(c) in Chhattisgarh Public Distribution System (Control) Order, 2004

(c)The salesperson of all Fair Price Shops operating in ITDP areas shall be appointed from the BPL families of local tribal communities.