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State of Madhya Pradesh - Section

Section 13 in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

13. Delegation of powers.

- The State Government may by order, delegate any of its powers or functions under this Act or the rules made thereunder to any officer or authority not below the rank of an Assistant Conservator of Forests who shall exercise or perform the same, subject to such conditions and restrictions as the State Government may specify in the order.