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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2)(a) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

(a)references to printing shall be construed as including references to writing and other modes of representing or reproducing words in a visible form ;