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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(ii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(ii)[ (a) An employee may, after giving at least 3 month's previous notice in writing to the Corporation, retire from service on the date on which he completes [15] [Substituted by Notification Published in Rajasthan Gazette, Part VII, dated 26-2-1981, page 549.] years of service or attains the age of 45 years whichever is earlier or any date thereafter to be specified in the notice.