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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in Rajasthan Requisitioning of Goods Vehicles Act, 1969

(c)"Good vehicle" has the same meaning as in clause (8) of section 2 of the Motor Vehicles Act, 1939 (Central Act 4 of 1939);