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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttarakhand - Subsection

Section 40(4) in Uttaranchal School Education Act, 2006

(4)A teacher who is not found suitable under sub-section (1) and (2), and a teacher who is not eligible to get a substantive appointment under that subsection shall cease to hold appointment on such date as the State Government may by order specify.