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Allahabad High Court

Lml Limited vs Kesco And Others on 15 September, 2022

Bench: Siddhartha Varma, Ajit Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 2833 of 2007
 

 
Petitioner :- Lml Limited
 
Respondent :- Kesco And Others
 
Counsel for Petitioner :- B.C. Rai,Arvind Varma
 
Counsel for Respondent :- C.S.C.,Mridul Tripathi,P.K.Tripathi,Ranjeet Saxena
 

 
Hon'ble Siddhartha Varma,J.
 

Hon'ble Ajit Singh,J.

Dismissed for lack of instruction.

For orders, see our order of date passed in Writ-C No. 20499 of 2009 (M/s. L.M.L. Limited vs. State of U.P. and others.) Order Date :- 15.9.2022 AU