Allahabad High Court
Lml Limited vs Kesco And Others on 15 September, 2022
Bench: Siddhartha Varma, Ajit Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- WRIT - C No. - 2833 of 2007 Petitioner :- Lml Limited Respondent :- Kesco And Others Counsel for Petitioner :- B.C. Rai,Arvind Varma Counsel for Respondent :- C.S.C.,Mridul Tripathi,P.K.Tripathi,Ranjeet Saxena Hon'ble Siddhartha Varma,J.
Hon'ble Ajit Singh,J.
Dismissed for lack of instruction.
For orders, see our order of date passed in Writ-C No. 20499 of 2009 (M/s. L.M.L. Limited vs. State of U.P. and others.) Order Date :- 15.9.2022 AU