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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Tripura - Subsection

Section 66(1)(d) in The Tripura Co-operative Societies Act, 1974

(d)is employed as legal practitioner on behalf of the society or against the society or on behalf of or against any other society which is a member of the former society;