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State of Haryana - Section

Section 14 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

14. Benefit of Medical reimbursement.

[Section 54]. - The Employees of the Council shall be entitled to the benefit of medical reimbursement facilities in accordance with the norms fixed by the Government instructions issued by the Government for its own employees of the similar status from time to time.