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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(2)(c) in Bihar Hindu Religious Trusts Act, 1950

(c)the conditions and restrictions subject to which member of the Board and of a Committee may undertake journeys in connection with any of the affairs of the Board and the travelling and other allowances to be paid for such journeys;