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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tripura - Subsection

Section 3(3) in The Tripura Courts Stenographers' Service Rules, 1983

(3)The number of posts with designation, classification and scales of pay as specified in the Second Schedule shall constitute the Higher Selection Grade of the Service and those specified in the Third Schedule shall constitute Selection Grade of the service. All posts of personal assistant, shall unless provision is made to the contrary for any specified posts, be from Senior Grade of his Service; and all posts of Stenographers, unless provision is made to the contrary for any specified posts, be from Junior Grade of Service:Provided that the total number of posts in all the grades excluding leave reserve, shall not exceed the total number of civil and criminal courts.