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Allahabad High Court

Deepak Agarwal vs State Of U.P. & Another on 19 January, 2010

Author: Ra°Esh Chandra

Bench: Ra°Esh Chandra

Court No. - 42

Case :- APPLICATION U/S 482 No. - 33266 of 2009
Petitioner :- Deepak Agarwal

Respondent :- State Of U.P. & Another

Petitioner Counsel :- Alpna Dwivedi

Respondent Counsel :- Govt. Advocate

Hon'ble Ra°esh Chandra,J.

Put up on 28.1.2010 as fresh, as prayed by the learned counsel for the applicant.

Order Date :- 19.1.2010 Salim