Allahabad High Court
Deepak Agarwal vs State Of U.P. & Another on 19 January, 2010
Author: Ra°Esh Chandra
Bench: Ra°Esh Chandra
Court No. - 42 Case :- APPLICATION U/S 482 No. - 33266 of 2009 Petitioner :- Deepak Agarwal Respondent :- State Of U.P. & Another Petitioner Counsel :- Alpna Dwivedi Respondent Counsel :- Govt. Advocate Hon'ble Ra°esh Chandra,J.
Put up on 28.1.2010 as fresh, as prayed by the learned counsel for the applicant.
Order Date :- 19.1.2010 Salim