Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Madhya Pradesh - Subsection Section 43(2) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (2)An application for obtaining a licence lo cook or serve meat in any eating house shall specify the species of animal whose meat he desires lo cook or serve.
