Section 2(1)(z) in The Indira Gandhi National Tribal University Act, 2007
(z)"Statutes" and "Ordinances" mean, respectively, the Statutes and the Ordinances of the University, for the time being in force;(za)"teachers of the University' means Professors, Readers, Lecturers and such other persons as may be appointed for imparting instructions or conducting research in the University or any College or Institution maintained by the University and are designated, as teachers by the Ordinances;(zb)"University" means the Indira Gandhi National Tribal University as incorporated under this Act.