Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(2) in Chhattisgarh Biological Diversity Rules, 2015 (2)Every-Expert Member of the Board shall hold his office for a term not exceeding three years at a time, from the date of publication of his appointment in the Official Gazette;
