Section 4(a) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Act, 1976
(a)to defray the cost of measures for the benefit of persons employed in the iron ore mines or manganese ore mines or chrome ore mines directed towards—(i)the provision and improvement of public health and sanitation, the prevention of disease and the provision and improvement of medical facilities;(ii)the provision and improvement of water supplies and facilities for washing;(iii)the provision and improvement of educational facilities;(iv)the provision and improvement of housing and recreational facilities including standards of living, nutrition and amelioration of social conditions;(v)the provision of transport to and from the place of work;(vi)the provision of family welfare, including family planning education and services;
