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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(3)(e) in Rajasthan Public Procurement Rules, 2012

(e)Bank guarantee. Bank guarantee/s supplied by the bidder as performance security shall be immediately got verified from the issuing bank. Other conditions regarding bank guarantee shall be same as mentioned in the rule for bid security.